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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(xiii) in The Rajasthan Minor Mineral Concession Rules, 1986

(xiii)Misbehavior by any person during the course of offering tender can be punished by rejection of his tender or, if necessary by debarring him for a period of three years from the date of offering tender in future under these rules.