Delhi High Court - Orders
Rays Power Experts Pvt. Ltd vs New Delhi Municipal Corporation on 16 September, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10579/2019
RAYS POWER EXPERTS PVT. LTD. .....Petitioner
Through: None.
versus
NEW DELHI MUNICIPAL CORPORATION ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 16.09.2020 The hearing was conducted through physical court. CM APPL. 22808/2020 (By petitioner/applicant for listing the matter at the earliest)
1. None is present on behalf of the parties.
2. An intimation has been received by the Court Master from Mr. Tushar Sannu, the learned Additional Standing Counsel for New Delhi Municipal Corporation and Mr Parinay Deep Shah, the learned counsel for petitioner, that they would like to be heard through video conferencing.
3. As requested, list on 11.11.2020, for hearing in virtual mode.
4. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through e-mail.
NAJMI WAZIRI, J SEPTEMBER 16, 2020/rd