Section 8(3)(c) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(c)the unspent balances of the Market Committee Fund and other assets and liabilities of the Market Committee shall vest in 'the State Government :

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