Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 16] [Entire Act] Union of India - Subsection Section 16(1) in The Auroville Foundation Act, 1988 (1)The Governing board may appoint such committees as may be necessary for the efficient discharge of its duties and performance of its functions under this Act.
