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[Cites 0, Cited by 0] [Section 52(15)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(15)(b) in The Insurance Regulatory And Development Authority (Conditions Of Service Of Officers And Other Employees) Regulations, 2000

(b)The inquiring authority shall give the officer and other employee an opportunity of inspecting such documents before they are taken on the record.