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Bombay High Court

Alok Industries Limited vs Assistant Commissioner Of Income Tax, ... on 1 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                            22 to 24. WP 3088-22 and Ors.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION

                                          WRIT PETITION NO. 3088 OF 2022
                                                      WITH
                                          WRIT PETITION NO. 3091 OF 2022
                                                      WITH
                                          WRIT PETITION NO. 3128 OF 2022

                      Alok Industries Ltd.                                   ... Petitioner
                             Versus
                      Asst. Income Tax Circle 6(2) And Ors.                  ... Respondents
                                                       ******
                      Mr. J. D. Mistri, Senior Advocate with Mr. Madhur Agrawal, Mr. Raj
                      Darak, Mr. P.C. Tripathi and Mr. Amit Mathur, for the Petitioner.
                      Mr. Suresh Kumar for the Respondents.
                                                       ******

                                                    CORAM: DHIRAJ SINGH THAKUR &
                                                               ABHAY AHUJA, JJ.

DATE : 1st AUGUST, 2022 P.C. :-

1. Mr. Suresh Kumar, learned Counsel for Respondents waives service on behalf of the Respondents. Respondents to file reply within six weeks from today. A copy of reply be served in advance to learned Counsel for the Petitioner.
2. List on 12th September, 2022.
3. In the meantime, there will be ad-interim relief as prayed for in terms of the prayer clause -(d) till the next date.

Digitally signed by (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2022.08.01 18:34:03 +0530 Nikita Gadgil 1/1