Bombay High Court
Alok Industries Limited vs Assistant Commissioner Of Income Tax, ... on 1 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
22 to 24. WP 3088-22 and Ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3088 OF 2022
WITH
WRIT PETITION NO. 3091 OF 2022
WITH
WRIT PETITION NO. 3128 OF 2022
Alok Industries Ltd. ... Petitioner
Versus
Asst. Income Tax Circle 6(2) And Ors. ... Respondents
******
Mr. J. D. Mistri, Senior Advocate with Mr. Madhur Agrawal, Mr. Raj
Darak, Mr. P.C. Tripathi and Mr. Amit Mathur, for the Petitioner.
Mr. Suresh Kumar for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 1st AUGUST, 2022 P.C. :-
1. Mr. Suresh Kumar, learned Counsel for Respondents waives service on behalf of the Respondents. Respondents to file reply within six weeks from today. A copy of reply be served in advance to learned Counsel for the Petitioner.
2. List on 12th September, 2022.
3. In the meantime, there will be ad-interim relief as prayed for in terms of the prayer clause -(d) till the next date.
Digitally signed by (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.08.01 18:34:03 +0530 Nikita Gadgil 1/1