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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in The National Institutes of Technology, Science Education and Research, 2007

(1)The Chairman of the Council shall ordinarily preside at the meetings of the Council:Provided that, in his absence, the Vice-Chairman of the Council shall preside at the meetings of the Council.