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State of Madhya Pradesh - Section

Section 20 in The M.P. Vishesh Sashastra Bal Niyam, 1973

20. General duties of the Officers of the Special Armed Force.

- Every Officer of the Special Armed Force shall see that he gains the confidence of his subordinates and makes them feel assured of due credit for their good work and he shall give a fair hearing and loyal support in all differences and have full knowledge of men under his command. He shall create such faith in his Superior Officers that they would feel that he cannot be swayed over by any temptation or influence and that sincerity, honesty, hard work and efficiency are the only qualities which can earn promotions and advancements. It shall be the duty of every Officer of the Special Armed Force to be smart and to pay due compliments to his Superior Officers. He shall show due courtesy and talk politely and obey orders promptly. He shall have pride in the Special Armed Force and shall always see that he docs nothing they may cast a slur on the good name of the Force.