Delhi High Court - Orders
Manoj Dhyani vs Union Of India And Others on 18 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13646/2022
MANOJ DHYANI
..... Petitioner
Through: Dr. Ashwini Bhardwaj with Mr. Akhil
Jha, Advocates.
versus
UNION OF INDIA AND OTHERS
..... Respondent
Through: Mr. Vivekanand Mishra, SPC.
Mr. Vinod Tiwari, GP.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 18.10.2023
1. The matter could not be taken up on account of a reference to bid farewell to HMJ Siddharth Mridul.
2. List on 30.11.2023.
BY ORDER COURT MASTER OCTOBER 18, 2023/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:10:48