Delhi High Court - Orders
Chetan Ram Choudhary vs Iepf Authority And Ors on 20 January, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10232/2025
CHETAN RAM CHOUDHARY .....Petitioner
Through: Mr. Fanish K. Jain, Mr. Shri Harsh,
Mr. Abhishek Shokeen and Mr. Ritik
Duggal, Advocates
versus
IEPF AUTHORITY AND ORS ....Respondents
Through: Mr. Nishant Gautam CGSC, Ms.
Kavya Shukla Adv.
Mr. Rakesh Kansal, Advocate for R-3
& 4.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 20.01.2026
1. At the request of the learned counsel appearing for the respondents, time is granted to file a reply, if not already filed.
2. List on 14.04.2026.
PURUSHAINDRA KUMAR KAURAV, J JANUARY 20, 2026/P/KSR This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/01/2026 at 20:38:12