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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(1) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(1)The Government may, after notification in the official Gazette, set up and erect, in such manner as may be prescribed, check-posts and barriers at any place in the State with a view to preventing the unlawful removal or transportation from the State of timber to any place outside the State.