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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(j) in The Oil Mines Regulations, 2017

(j)during the construction of an installation or any operation thereat, when there is an emergency or apprehended emergency endangering the life or safety of any person or the stability and safety of the installation, himself take or cause to be taken such measures as are necessary or expedient to avoid the emergency.