Custom, Excise & Service Tax Tribunal
Hbl Power Systems Ltd vs Visakhapatnam-I on 17 February, 2020
(1)
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
REGIONAL BENCH AT HYDERABAD
Division Bench - Court No. - I
Sl. Application No. Impugned Order
Appellant Respondent
No OR Appeal No. No.
HINDUSTAN Order-in-Appeal No.
1
ST/1817/2011 STEELWORKS VISAKHAPATNAM-I 17/2011 dated
CONSTRUCTION LTD 16.03.2011
L. SEETHARAMAIAH, Order-in-Appeal
SRI VARALAKSHMI No.VIZ-STX-001-
2 E/1133/2012 VISAKHAPATNAM-I
JUTE TWINE MILLS COM-011-12 dated
PVT LTD 17.01.2012
Y. SUDHEER, SENIOR
GENERAL MANAGER Order-in-Appeal
(MKTG), SRI No.VIZ-STX-001-
3 E/1134/2012 VISAKHAPATNAM-I
VARALAKSHMI JUTE COM-011-012 dated
TWINE MILLS PVT 17.01.2012
LTD
P. SATYANARAYANA Order-in-Appeal
SRI VARALAKSHMI No.VIZ-STX-001-
4 E/1135/2012 VISAKHAPATNAM-I
JUTE TWINE MILLS COM-011-012 dated
PVT LTD 17.01.2012
Order-in-Appeal No.
5 E/1179/2012 VISAKHAPATNAM-II RHI CLASIL LTD 14/2012 dated
09.02.2012
Order-in-Appeal
ADITYA STEEL No.VIZ-STX-001-
6 E/1812/2012 VISAKHAPATNAM-I
ROLLING MILLS COM-001-055-2012
dated 21.03.2012
Order-in-Appeal
AUROBINDO PHARMA No.VIZ-CEX-001-
7 E/2766/2012 VISAKHAPATNAM-I
LTD (UNIT XI) COM-001-082-2012
dated 22.06.2012
Order-in-Appeal
Sahuwala High
No.VIZ-CEX-001-
8 E/3256/2012 Pressure Cylinders VISAKHAPATNAM-I
COM-108-2012
Pvt Ltd
dated 31.08.2012
SRI BALAJI MARINE Order-in-Appeal
& CIVIL No.VIZ-STX-001-
9 ST/1118/2012 VISAKHAPATNAM-I
ENGINEERING COM-021-012-2012
WORKS dated 17.01.2012
Order-in-Appeal
RAIN CII CARBON No.VIZ-STX-001-
10 ST/2362/2012 VISAKHAPATNAM-I
(VIZAG) LTD 069-12 dated
14.05.2012
Order-in-Original
No.62/2012 dated
Bharat Sanchar 09.10.2012
11 ST/25123/2013 VISAKHAPATNAM-II
Nigam Ltd
Order-in-Original
Futura Technological 12 ST/25170/2013 VISAKHAPATNAM-II No.60/2012 dated Services 28.09.2012 Order-in-Appeal Hindustan Steelworks 13 ST/25193/2013 VISAKHAPATNAM-II No.26/2012 dated Construction Ltd 30.10.2012 (2) Order-in-Original 14 ST/25304/2013 Kv Mohana Rao HYDERABAD-I No.117/2012 dated 28.09.2012 Order-in-Appeal No.11/2013 dated 15 ST/27205/2013 K V Ramana Reddy VISAKHAPATNAM-II 25.03.2013 Order-in-Original No.12/2013 dated 16 ST/27206/2013 Abhi Constructions VISAKHAPATNAM-II 25.03.2013 Order-in-Appeal No.20/2013 dated P Surya Rao & 17 ST/27426/2013 VISAKHAPATNAM-II 08.05.2012 Brothers Order-in-Appeal Coastal Green Belt No.23/2013 dated 18 ST/27686/2013 VISAKHAPATNAM-I Developers 14.06.2013 Order-in-Appeal Coromandel Paints No.12/2014 dated 19 E/21772/2014 GUNTUR Ltd 10.02.2014 Order-in-Original No.50/2013 dated 20 ST/20017/2014 Parthas Engineering VISAKHAPATNAM-I 25.09.2013 Order-in-Appeal Hindustan Steels No.55/2013 dated 21 ST/20473/2014 VISAKHAPATNAM-I Construction Ltd 11.11.2013 Order-in-Appeal Akash Dredging & No.01/2014 dated 22 ST/20587/2014 Marine Services Pvt VISAKHAPATNAM-I 06.01.2014 Ltd Order-in-Original No.VIZ-STX-001- Bharat Heavy Plate 23 ST/21251/2014 VISAKHAPATNAM-I COM-026-12 dated And Vessels Ltd 23.12.2013 Order-in-Original Bharat Heavy Plate & No.VIZ-STX-001- 24 ST/21463/2014 VISAKHAPATNAM-I Vessels Ltd COM-001-14 dated 13.01.2014 Order-in-Original Phoenix It Solutions No.VIZ-STX-001-
25 ST/21911/2014 VISAKHAPATNAM-I
Ltd COM-010-14 dated
29.01.2014
Order-in-Appeal
No.VIS-EXCUS-002-
Smt Mattapalli
26 ST/22135/2014 VISAKHAPATNAM-II APP-005-2014 dated
Parimala
21.03.2014
Order-in-Appeal
Visakha Cargo No.VIZ-STX-001-
27 ST/22302/2014 VISAKHAPATNAM-I
Movers COM-029-14 dated
11.03.2014
Order-in-Appeal
Merilyn Shipping & No.57/2014V-IST
28 ST/23738/2014 VISAKHAPATNAM-I
Transports dated 15.09.2014
Order-in-Appeal
Hbl Power Systems No.VSP-EXCUS-036-
29 E/21283/2015 VISAKHAPATNAM-I
Ltd 037-14-15 dated
27.02.2015
(3)
Order-in-Appeal
No.VIZ-EXCUS-001-
Yaashi Steels
30 E/21564/2015 VISAKHAPATNAM-I APP-002-15-16
Products Pvt Ltd
dated 08.04.2015
Order-in-Appeal
No.VIZ-EXCUS-001-
31 ST/20475/2015 Comfort Travels VISAKHAPATNAM-I
COM-082-14-15
dated 18.12.2014
Order-in-Original
Akash Dredging And
No.HYD-EXCUS-001-
32 ST/20926/2015 Marine Services Pvt VISAKHAPATNAM-I
COM-029-14-15
Ltd
dated 31.12.2014
Order-in-Appeal
Hindustan Petroleum No.VIZ-EXCUS-001-
33 E/30312/2016 VISAKHAPATNAM-I
Corporation Limited APP-088-090-15-16
dated 17.03.2016
Order-in-Original
R H I Clasil Private No.VIZ-EXCUS-002-
34 E/30664/2016 VISAKHAPATNAM-I
Limited COM-027-15-16
dated 30.03.2016
Order-in-Appeal
Yaashi Steel Products No.VIZ-EXCUS-001-
35 E/30826/2016 VISAKHAPATNAM-I
Pvt Limited APP-031-16-17
dated 25.07.2016
Order-in-Appeal
Yaashi Steel Products No.VIZ-EXCUS-001-
36 E/30827/2016 VISAKHAPATNAM-I
Pvt Limited APP-015-16-17
dated 31.05.2016
Order-in-Original
Rashtriya Ispat No.VIZ-EXCUS-002-
37 E/30856/2016 VISAKHAPATNAM-I
Nigam Limited COM-24-25-15-16
dated 17.03.2016
Order-in-Original
R H I Clasil Private No.KKD-EXCUS-
38 E/30884/2016 VISAKHAPATNAM-I
Limited COM-12-16-17
dated 11.08.2016
Order-in-Appeal
Deekshita No.TTD-EXCUS-000-
39 ST/30008/2016 GUNTUR
Constructions APP-024-15-16
dated 31.12.2015
Order-in-Appeal
Bharat Heavy No.VIZ-EXCUS-001-
40 ST/30210/2016 VISAKHAPATNAM-I
Electricals Ltd APP-052-15-16
dated 30.12.2016
Order-in-Appeal
Bharat Heavy No.VIZ-EXCUS-001-
41 ST/30211/2016 VISAKHAPATNAM-I
Electricals Ltd APP-056-15-16
dated 31.12.2015
Order-in-Appeal
Krishnapatnam Port No.VIZ-EXCUS-003-
42 ST/30402/2016 NELLORE
Company Ltd COM-19-2015-16-ST
dated 15.03.2016
Order-in-Appeal
Atr Warehousing No.VIZ-EXCUS-001-
43 ST/30466/2016 VISAKHAPATNAM-I
Private Limited APP-059-15-16
dated 22.01.2016
Order-in-Original
No.VSP-EXCUS-001-
44 ST/30698/2016 Surya House Keeping VISAKHAPATNAM-I
COM-005-16-17
dated 30.06.2016
Order-in-Appeal
Bharat Heavy No.VIZ-EXCUS-001-
45 ST/30903/2016 VISAKHAPATNAM-I
Electricals Ltd APP-029-16-17
dated 30.06.2016
(4)
Appearance
For the Appellant
2, 3, 4, 34, 38 & 40 - Shri G. Prahlad, Advocate 10 - Ms. Aishwarya, Advocate For the Respondent Departmental Representatives:
Shri L.V. Rao, N. Bhanu Kiran, Mir Anwar Mohiuddin, B. Guna Ranjan, V.R. Pavan Kumar, A V L N Chary, C. Mallikarjun Reddy, A. Rangadham Coram: Hon'ble S.K. MOHANTY, MEMBER (JUDICIAL) Hon'ble Mr. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No. A/30514-30558/2020 Date of Hearing:17.02.2020 Date of Decision:17.02.2020 [ORDER PER: BENCH]
1. The department has filed in the above appeals applications filed by the appellants under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 and produced copies of the acknowledgements and discharge certificates.
2. Accordingly, in terms of Section 127(6) of the Finance (No.2) Act, 2019, the above appeals are deemed to have been withdrawn.
3. All these appeals are dismissed as withdrawn.
(Order dictated & pronounced in open court) (S.K. MOHANTY) MEMBER (JUDICIAL) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) Jaya