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[Cites 1, Cited by 1]

Custom, Excise & Service Tax Tribunal

Hbl Power Systems Ltd vs Visakhapatnam-I on 17 February, 2020

                                              (1)


      CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
                REGIONAL BENCH AT HYDERABAD


                            Division Bench - Court No. - I


Sl.    Application No.                                                 Impugned Order
                         Appellant                  Respondent
No     OR Appeal No.                                                   No.

                         HINDUSTAN                                     Order-in-Appeal No.
1
       ST/1817/2011      STEELWORKS                 VISAKHAPATNAM-I    17/2011 dated
                         CONSTRUCTION LTD                              16.03.2011


                         L. SEETHARAMAIAH,                             Order-in-Appeal
                         SRI VARALAKSHMI                               No.VIZ-STX-001-
2      E/1133/2012                                  VISAKHAPATNAM-I
                         JUTE TWINE MILLS                              COM-011-12 dated
                         PVT LTD                                       17.01.2012
                         Y. SUDHEER, SENIOR
                         GENERAL MANAGER                               Order-in-Appeal
                         (MKTG), SRI                                   No.VIZ-STX-001-
3      E/1134/2012                                  VISAKHAPATNAM-I
                         VARALAKSHMI JUTE                              COM-011-012 dated
                         TWINE MILLS PVT                               17.01.2012
                         LTD
                         P. SATYANARAYANA                              Order-in-Appeal
                         SRI VARALAKSHMI                               No.VIZ-STX-001-
4      E/1135/2012                                  VISAKHAPATNAM-I
                         JUTE TWINE MILLS                              COM-011-012 dated
                         PVT LTD                                       17.01.2012
                                                                       Order-in-Appeal No.
5      E/1179/2012       VISAKHAPATNAM-II           RHI CLASIL LTD     14/2012 dated
                                                                       09.02.2012
                                                                       Order-in-Appeal
                         ADITYA STEEL                                  No.VIZ-STX-001-
6      E/1812/2012                                  VISAKHAPATNAM-I
                         ROLLING MILLS                                 COM-001-055-2012
                                                                       dated 21.03.2012
                                                                       Order-in-Appeal
                         AUROBINDO PHARMA                              No.VIZ-CEX-001-
7      E/2766/2012                                  VISAKHAPATNAM-I
                         LTD (UNIT XI)                                 COM-001-082-2012
                                                                       dated 22.06.2012
                                                                       Order-in-Appeal
                         Sahuwala High
                                                                       No.VIZ-CEX-001-
8      E/3256/2012       Pressure Cylinders         VISAKHAPATNAM-I
                                                                       COM-108-2012
                         Pvt Ltd
                                                                       dated 31.08.2012

                         SRI BALAJI MARINE                             Order-in-Appeal
                         & CIVIL                                       No.VIZ-STX-001-
9      ST/1118/2012                                 VISAKHAPATNAM-I
                         ENGINEERING                                   COM-021-012-2012
                         WORKS                                         dated 17.01.2012
                                                                       Order-in-Appeal
                         RAIN CII CARBON                               No.VIZ-STX-001-
10     ST/2362/2012                                 VISAKHAPATNAM-I
                         (VIZAG) LTD                                   069-12 dated
                                                                       14.05.2012
                                                                       Order-in-Original
                                                                       No.62/2012 dated
                         Bharat Sanchar                                09.10.2012
11     ST/25123/2013                                VISAKHAPATNAM-II
                         Nigam Ltd


                                                                       Order-in-Original

Futura Technological 12 ST/25170/2013 VISAKHAPATNAM-II No.60/2012 dated Services 28.09.2012 Order-in-Appeal Hindustan Steelworks 13 ST/25193/2013 VISAKHAPATNAM-II No.26/2012 dated Construction Ltd 30.10.2012 (2) Order-in-Original 14 ST/25304/2013 Kv Mohana Rao HYDERABAD-I No.117/2012 dated 28.09.2012 Order-in-Appeal No.11/2013 dated 15 ST/27205/2013 K V Ramana Reddy VISAKHAPATNAM-II 25.03.2013 Order-in-Original No.12/2013 dated 16 ST/27206/2013 Abhi Constructions VISAKHAPATNAM-II 25.03.2013 Order-in-Appeal No.20/2013 dated P Surya Rao & 17 ST/27426/2013 VISAKHAPATNAM-II 08.05.2012 Brothers Order-in-Appeal Coastal Green Belt No.23/2013 dated 18 ST/27686/2013 VISAKHAPATNAM-I Developers 14.06.2013 Order-in-Appeal Coromandel Paints No.12/2014 dated 19 E/21772/2014 GUNTUR Ltd 10.02.2014 Order-in-Original No.50/2013 dated 20 ST/20017/2014 Parthas Engineering VISAKHAPATNAM-I 25.09.2013 Order-in-Appeal Hindustan Steels No.55/2013 dated 21 ST/20473/2014 VISAKHAPATNAM-I Construction Ltd 11.11.2013 Order-in-Appeal Akash Dredging & No.01/2014 dated 22 ST/20587/2014 Marine Services Pvt VISAKHAPATNAM-I 06.01.2014 Ltd Order-in-Original No.VIZ-STX-001- Bharat Heavy Plate 23 ST/21251/2014 VISAKHAPATNAM-I COM-026-12 dated And Vessels Ltd 23.12.2013 Order-in-Original Bharat Heavy Plate & No.VIZ-STX-001- 24 ST/21463/2014 VISAKHAPATNAM-I Vessels Ltd COM-001-14 dated 13.01.2014 Order-in-Original Phoenix It Solutions No.VIZ-STX-001-

25   ST/21911/2014                               VISAKHAPATNAM-I
                     Ltd                                            COM-010-14 dated
                                                                    29.01.2014
                                                                    Order-in-Appeal
                                                                    No.VIS-EXCUS-002-
                     Smt Mattapalli
26   ST/22135/2014                               VISAKHAPATNAM-II   APP-005-2014 dated
                     Parimala
                                                                    21.03.2014

                                                                    Order-in-Appeal
                     Visakha Cargo                                  No.VIZ-STX-001-
27   ST/22302/2014                               VISAKHAPATNAM-I
                     Movers                                         COM-029-14 dated
                                                                    11.03.2014
                                                                    Order-in-Appeal
                     Merilyn Shipping &                             No.57/2014V-IST
28   ST/23738/2014                               VISAKHAPATNAM-I
                     Transports                                     dated 15.09.2014

                                                                    Order-in-Appeal
                     Hbl Power Systems                              No.VSP-EXCUS-036-
29   E/21283/2015                                VISAKHAPATNAM-I
                     Ltd                                            037-14-15 dated
                                                                    27.02.2015
                                             (3)


                                                                    Order-in-Appeal
                                                                    No.VIZ-EXCUS-001-
                     Yaashi Steels
30   E/21564/2015                                 VISAKHAPATNAM-I   APP-002-15-16
                     Products Pvt Ltd
                                                                    dated 08.04.2015

                                                                    Order-in-Appeal
                                                                    No.VIZ-EXCUS-001-
31   ST/20475/2015   Comfort Travels              VISAKHAPATNAM-I
                                                                    COM-082-14-15
                                                                    dated 18.12.2014
                                                                    Order-in-Original
                     Akash Dredging And
                                                                    No.HYD-EXCUS-001-
32   ST/20926/2015   Marine Services Pvt          VISAKHAPATNAM-I
                                                                    COM-029-14-15
                     Ltd
                                                                    dated 31.12.2014
                                                                    Order-in-Appeal
                     Hindustan Petroleum                            No.VIZ-EXCUS-001-
33   E/30312/2016                                 VISAKHAPATNAM-I
                     Corporation Limited                            APP-088-090-15-16
                                                                    dated 17.03.2016
                                                                    Order-in-Original
                     R H I Clasil Private                           No.VIZ-EXCUS-002-
34   E/30664/2016                                 VISAKHAPATNAM-I
                     Limited                                        COM-027-15-16
                                                                    dated 30.03.2016
                                                                    Order-in-Appeal
                     Yaashi Steel Products                          No.VIZ-EXCUS-001-
35   E/30826/2016                                 VISAKHAPATNAM-I
                     Pvt Limited                                    APP-031-16-17
                                                                    dated 25.07.2016
                                                                    Order-in-Appeal
                     Yaashi Steel Products                          No.VIZ-EXCUS-001-
36   E/30827/2016                                 VISAKHAPATNAM-I
                     Pvt Limited                                    APP-015-16-17
                                                                    dated 31.05.2016
                                                                    Order-in-Original
                     Rashtriya Ispat                                No.VIZ-EXCUS-002-
37   E/30856/2016                                 VISAKHAPATNAM-I
                     Nigam Limited                                  COM-24-25-15-16
                                                                    dated 17.03.2016
                                                                    Order-in-Original
                     R H I Clasil Private                           No.KKD-EXCUS-
38   E/30884/2016                                 VISAKHAPATNAM-I
                     Limited                                        COM-12-16-17
                                                                    dated 11.08.2016
                                                                    Order-in-Appeal
                     Deekshita                                      No.TTD-EXCUS-000-
39   ST/30008/2016                                GUNTUR
                     Constructions                                  APP-024-15-16
                                                                    dated 31.12.2015
                                                                    Order-in-Appeal
                     Bharat Heavy                                   No.VIZ-EXCUS-001-
40   ST/30210/2016                                VISAKHAPATNAM-I
                     Electricals Ltd                                APP-052-15-16
                                                                    dated 30.12.2016
                                                                    Order-in-Appeal
                     Bharat Heavy                                   No.VIZ-EXCUS-001-
41   ST/30211/2016                                VISAKHAPATNAM-I
                     Electricals Ltd                                APP-056-15-16
                                                                    dated 31.12.2015
                                                                    Order-in-Appeal
                     Krishnapatnam Port                             No.VIZ-EXCUS-003-
42   ST/30402/2016                                NELLORE
                     Company Ltd                                    COM-19-2015-16-ST
                                                                    dated 15.03.2016
                                                                    Order-in-Appeal
                     Atr Warehousing                                No.VIZ-EXCUS-001-
43   ST/30466/2016                                VISAKHAPATNAM-I
                     Private Limited                                APP-059-15-16
                                                                    dated 22.01.2016
                                                                    Order-in-Original
                                                                    No.VSP-EXCUS-001-
44   ST/30698/2016   Surya House Keeping          VISAKHAPATNAM-I
                                                                    COM-005-16-17
                                                                    dated 30.06.2016
                                                                    Order-in-Appeal
                     Bharat Heavy                                   No.VIZ-EXCUS-001-
45   ST/30903/2016                                VISAKHAPATNAM-I
                     Electricals Ltd                                APP-029-16-17
                                                                    dated 30.06.2016
                                          (4)




Appearance
For the Appellant

2, 3, 4, 34, 38 & 40 - Shri G. Prahlad, Advocate 10 - Ms. Aishwarya, Advocate For the Respondent Departmental Representatives:

Shri L.V. Rao, N. Bhanu Kiran, Mir Anwar Mohiuddin, B. Guna Ranjan, V.R. Pavan Kumar, A V L N Chary, C. Mallikarjun Reddy, A. Rangadham Coram: Hon'ble S.K. MOHANTY, MEMBER (JUDICIAL) Hon'ble Mr. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No. A/30514-30558/2020 Date of Hearing:17.02.2020 Date of Decision:17.02.2020 [ORDER PER: BENCH]
1. The department has filed in the above appeals applications filed by the appellants under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 and produced copies of the acknowledgements and discharge certificates.
2. Accordingly, in terms of Section 127(6) of the Finance (No.2) Act, 2019, the above appeals are deemed to have been withdrawn.
3. All these appeals are dismissed as withdrawn.

(Order dictated & pronounced in open court) (S.K. MOHANTY) MEMBER (JUDICIAL) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) Jaya