Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs Cyient Limited (Earlier Known As M/S ... on 15 April, 2024
ITEM NO.8 REGISTRAR COURT. 2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Civil Appeal No(s). 3969/2020
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD IV
Appellant(s)
VERSUS
CYIENT LIMITED (EARLIER KNOWN AS M/S INFOTECH ENTERPRISES LIMITED)
Respondent(s)
Date : 15-04-2024 This appeal was called on for hearing today.
For Appellant(s)
Mr. B. Krishna Prasad, AOR
Mrs. Gargi Khanna, Adv.
Mr. Ishan Kapoor, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
Ms. Umang Motiyani, Adv.
Ms. Falguni Gupta, Adv.
Ms. Charanya Lakshmikumaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Being complete matter, process the same for listing before the Hon’ble Court, as per rules.
PRADIP Y. LADEKAR
Registrar
Digitally signed by
Pradip Pradip
Yeshwantrao
Yeshwantrao Ladekar
Ladekar Date: 2024.04.15
20:31:35 +0530