Jharkhand High Court
Mahesh Shedge @ Mahesh Sitaram Shedge @ ... vs The State Of Jharkhand Through Acb on 21 January, 2026
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
( 2026:JHHC:1553 )
IN THE HIGH COURT OF JHARKHAND, RANCHI
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B.A. No. 33 of 2026
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Mahesh Shedge @ Mahesh Sitaram Shedge @ Mahesh S Shedge, Aged about 51 years, son of Sitaram Mahipat Shedge, resident of A/704, Sun Skypark, S.P. Singh Road, Opposite Iscon Platinum, BH Amrapali Complex, Ambli, P.O. Bopal, P.S. Sarkhej, District- Ahmedabad, Pin Code- 380058 and State-Gujrat ..... Petitioner
-- Versus --
The State of Jharkhand through ACB, Ranchi ...... Opposite Party
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioner :- Mr. Indrajit Sinha, Advocate Mr. Rishav Kumar, Advocate For the A.C.B. : Mr. Ritesh Kumar Gupta, Advocate Mr. Nillohit Choubey, Advocate 04/21.01.2026 :- The matter relates to ACB, Ranchi P.S. Case No. 09 of 2025, pending in the Court of learned Special Judge, Vigilance, Ranchi
2. Learned counsel for the petitioner submits that he is not pressing this regular bail application as the petitioner has been granted default bail.
3. Learned counsel for the Anti Corruption Bureau accepts this submission.
4. Accordingly, this bail application is dismissed as not pressed. Pending I.A. if any, stands dismissed.
( Sanjay Kumar Dwivedi, J.) Dt. 21 .01.2026 Satyarthi/ 1