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[Cites 0, Cited by 0] [Section 323(1)] [Section 323] [Entire Act]

State of Punjab - Subsection

Section 323(1)(c) in The Punjab Municipal Corporation Act, 1976

(c)deposit, or cause or permit to be deposited, earth or materials of any description or any rubbish or polluted and obnoxious matter in any place not intended for the purpose in any public street or public place or waste or un-occupied land under the management of the Corporation ; or