Section 19 in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
19. Obtaining of copies of orders.
- [Section 35(2)(a)] - A copy of the order of the registering officer, licensing officer or appellate officer may be obtained in payment of fee of[five rupees] [Substituted vide Punjab Government Notification No. GSR 49/C.A./79/S-35 dated 30-4-1993] per copy of each order on an application specifying the date and other particulars of the order, made to the officer concerned.
