Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(f) in The Industrial Statistics (Labour) Rules, 1954

(f)"Statistics Authority" means the Officer appointed under section 4 of the Act to be Statistics Authority for the purposes of collecting statistics in respect of the matters specified in clause (b) of sub-section (1) of section 3 of the Act.