Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Dadra And Nagar Haveli - Section Section 116 in The Dadra and Nagar Haveli Panchayat Regulation, 2012 116. Classification and preservation of records. - Every Gram Panchayat and District Panchayat shall classify and preserve its records in the manner prescribed.
