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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(3) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(3)The spaces identified under sub-clause (2) shall be categorized into three categories as follows :
(a)No-vending spaces ;
(b)Restricted vending spaces, and
(c)Regular vending spaces.