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Supreme Court - Daily Orders

M/S K.K. Patel And Sons vs Union Of India on 24 September, 2021

Bench: K.M. Joseph, Pamidighantam Sri Narasimha

                                           1

     ITEM NO.15+41+43         Court 10 (Video Conferencing)          SECTION IX

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20367/2021

     (Arising out of impugned final judgment and order dated 21-06-2019
     in WP No. 3303/2018 passed by the High Court Of Judicature At
     Bombay)

     M/S K.K. PATEL AND SONS & ANR.                           Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.118946/2021-CONDONATION OF DELAY
     IN FILING and IA No.118948/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.118947/2021-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) and IA No.118950/2021-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     WITH
     Diary No(s). 21002/2021 (IX)
     (FOR ADMISSION and I.R. and IA No.119221/2021-CONDONATION OF DELAY
     IN FILING and IA No.119223/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.119222/2021-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) and IA No.119224/2021-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     ITEM NO.41

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20215/2021

     (Arising out of impugned final judgment and order dated 21-06-2019
     in WP No. 3303/2018 passed by the High Court Of Judicature At
     Bombay)

     (FOR ADMISSION and I.R. and IA No.119947/2021-CONDONATION OF DELAY
     IN FILING and IA No.119950/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.119948/2021-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) and IA No.119949/2021-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES.............[TO BE TAKEN UP ALONG WITH
     ITEM NO. 15 I.E. Diary No. 20367-2021])
Signature Not Verified


     WITH
Digitally signed by
JAGDISH KUMAR
Date: 2021.09.25

     ITEM NO.43
13:10:05 IST
Reason:


     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21606/2021

     (Arising out of impugned final judgment and order dated 21-06-2019
     in WP No. 3303/2018 passed by the High Court Of Judicature At
                                   2

Bombay)
(FOR ADMISSION and I.R. and IA No.122311/2021-CONDONATION OF DELAY
IN FILING and IA No.122313/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.122312/2021-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.122314/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES...[TO BE TAKEN UP ALONG WITH ITEM NO. 15
I.E. Diary No. 20367-2021] )

Date : 24-09-2021 This petition was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
        HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


For Petitioner(s)   Mr.   Mukul Rohtagi, Sr. Adv.
                    Dr.   Milind Sathe, Sr. Adv.
                    Mr.   Shiv Mangal Sharma, AOR
                    Mr.   Saket Mone, Adv.
                    Mr.   Abhishek Salian, Adv.
                    Ms.   Priyashree Sharma Ph, Adv.
                    Ms.   Rushali Agarwal, Adv.
                    Mr.   Devansh Shah, Adv.
                    Mr.   Kush Chaturvedi, AOR


In Diary No.        Mr.   Shyam Divan, Sr. Adv.
21002/2021          Mr.   Shiv Mangal Sharma, AOR
                    Mr.   Saket Mone, Adv.
                    Mr.   Abhishek Salian, Adv.
                    Ms.   Priyashree Sharma Ph, Adv.
                    Mr.   Devansh Shah, Adv.
                    Mr.   Kush Chaturvedi, AOR
                    Mr.   Saket, Adv.

SLP © D. No.        Mr.   Shiv Mangal Sharma, AOR
20215/2021          Mr.   Saket Mone, Adv.
and                 Mr.   Abhishek Salian, Adv.
SLP © D. No.        Ms.   Priyashree Sharma Ph, Adv.
21606/2021          Ms.   Rushali Agarwal, Adv.
                    Mr.   Devansh Shah, Adv.
                    Mr.   Kush Chaturvedi, AOR

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice on the applications for condonation of delay as well as on the applications for permission to file the special 3 leave petitions.

Tag along with SLP(C) Diary No.9003/2020.

(JAGDISH KUMAR)                                 (RENU KAPOOR)
COURT MASTER (SH)                                BRANCH OFFICER