Allahabad High Court
Smt. Kusum Srivastava And Anr. vs Smt. Malti Devi And Anr. on 21 February, 2018
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 329 of 2015 Appellant :- Smt. Kusum Srivastava And Anr. Respondent :- Smt. Malti Devi And Anr. Counsel for Appellant :- S.S. Shukla Counsel for Respondent :- K.C. Pandey Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants, learned counsel for the respondent no. 1 and perused the record.
At the request of learned counsel for the appellants, summon the lower court record.
Steps be taken within ten days.
List after receipt of lower court record for hearing on the point of admission.
Order Date :- 21.2.2018 Gss