Bombay High Court
Krantikumar Vijay Shirke And 16 Ors vs The Director Of Fire Services And 3 Ors on 28 September, 2021
Author: Madhav J. Jamdar
Bench: Ujjal Bhuyan, Madhav J. Jamdar
19_WPL7592_21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.7592 OF 2021
Krantikumar Vijay Shirke and others ... Petitioners
Vs.
Director of Fire Services and others ... Respondents
Mr. Abhay D. Thorat for Petitioners.
Mr. L. T. Satelkar, AGP for Respondents-State.
Ms. Rupali Adhate i/b. Aruna Savla for Respondents-MCGM.
CORAM : UJJAL BHUYAN &
MADHAV J. JAMDAR, JJ.
DATE : SEPTEMBER 28, 2021 P.C. :-
List before the appropriate Bench in the next week.
(MADHAV J. JAMDAR, J.) (UJJAL BHUYAN, J.) Minal Parab 1/1 ::: Uploaded on - 28/09/2021 ::: Downloaded on - 29/09/2021 05:26:49 :::