Delhi High Court - Orders
Pr.Commissioner Of Income Tax-8 vs M/S. S.T. Ericsson India Pvt. Ltd M/S. ... on 19 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 821/2017
PR.COMMISSIONER OF INCOME TAX-8 ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
versus
M/S. S.T. ERICSSON INDIA PVT. LTD
M/S. CHEMICAL CONSTRUCTION
INTERNATIONAL PVT LTD. ..... Respondent
Through: Mr. Aditya Vohra, Adv.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.02.2019 Learned counsel for the respondent sought adjournment. List on 17th July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 19, 2019 'pv'