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Delhi High Court - Orders

M/S Bennett Coleman & Co Ltd & Ors vs State (Nct Of Delhi) & Anr on 12 September, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~58
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 5007/2014 & CRL.M.A. 17179/2014 (Stay)
                                                M/S BENNETT COLEMAN & CO LTD & ORS ..... Petitioners
                                                             Through: Mr. R.K. Handoo and Mr. Aditya
                                                                      Chaudhary, Advocates.
                                                             versus

                                                STATE (NCT OF DELHI) & ANR                ..... Respondents
                                                              Through: Mr. Hitesh Vali, APP for the State.
                                                                        Mr. Pramod Kumar Dubey, Senior
                                                                        Advocate with Mr. Raaj Malhotra,
                                                                        Mr. Rahul Goyal, Ms. Pallavi Garg,
                                                                        Mr. Akshat Sharma and Mr. Praful
                                                                        Rawat, Advocates for R-2.
                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 12.09.2023

1. Arguments have been heard.

2. Judgement is reserved.

AMIT SHARMA, J SEPTEMBER 12, 2023/sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:47:23