Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(7)] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(7)(e) in Andhra Pradesh Capital Region Development Authority Act, 2014 (e)The Head of Finance shall prepare and submit annual investment plans (along with the budget) outlining investment and funding strategy for the year.