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State of Chattisgarh - Section

Section 6 in Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005

6. Security Deposit.

- No allotment under this rule shall be made unless lessee deposits Rs. 10 Lacs for the allotment of land upto 200 hectares, which shall be refundable without interest to the lessee after completion of project and Rs. 15 lacs in other cases.