State Consumer Disputes Redressal Commission
Shreya Developwell Pvt Ltd vs Rajeev Gupta on 6 October, 2023
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2013/1098 ( Date of Filing : 20 May 2013 ) (Arisen out of Order Dated in Case No. of District State Commission) 1. Shreya Developwell Pvt Ltd a ...........Appellant(s) Versus 1. Rajeev Gupta a ...........Respondent(s) BEFORE: HON'BLE MR. Rajendra Singh PRESIDING MEMBER HON'BLE MR. Vikas Saxena JUDICIAL MEMBER PRESENT: Dated : 06 Oct 2023 Final Order / Judgement Appeal no.1098/2013 Shreya Developwell Pvt. Ltd. vs. Rajeev Gupta & anr.
ORDER (Delivered by Sri Rajendra Singh, Member) 6.10.2023 Called out. Both the parties' counsel are absent.
The appeal is dismissed in default of the parties.
Consign to record-room.
(Vikas Saxena) (Rajendra Singh) Member Presiding Member Jafri, PA I Court 2 [HON'BLE MR. Rajendra Singh] PRESIDING MEMBER [HON'BLE MR. Vikas Saxena] JUDICIAL MEMBER