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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in First Statutes of the Jai Narayan Vyas University Jodhpur

(2)Appointment to the teaching staff of such colleges or institutions shall be made on the recommendations of a Selection Committee, which shall include the Principal (unless the post to be filled is that of the Principal), at least one of the representatives of the University on the Governing body and one expert nominated by the Academic Council:Provided that the provisions of this clause shall not apply in the case of colleges and institutions maintained by Government.