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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(2)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962

(iii)whether the balance sheet and profit and loss account examined by him are in agreement with the books or accounts and returns of the society.