Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(f) in Rajasthan Municipalities Act, 2009 (f)[ he has passed secondary school examination of the Board of Secondary Education, Rajasthan or of an equivalent Board; and [Added by Act No. 30 of 2015, dated 21.7.2015.]
