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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(c) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(c)The Directors referred to in clause (e) of sub-section (1) of section 7 of the Act shall not be entitled to any leave, but leave of absence from any meeting of the Board or of any committee appointed under section 11 of the Act may be granted to them by the Chairman.