Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 63 in Rajasthan Civil Services (Pension) Rules, 1996 63. Family Pension not admissible on award of extra ordinary pension. - Where an award under the extra ordinary pension rules is admissible, no family pension under these rules shall be authorised.
