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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(VIII) in The Police Enhanced Penalties Ordinance, 2005

(VIII)"capital goods" means - plant, machinery and equipment used in manufacturing or processing of goods or packing of manufactured goods for sale by a dealer, (whether directly or indirectly) excluding the civil structures as may be prescribed;