Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 17 in Telangana State Sand Mining Rules, 2015 17. Powers to Issue Orders/Clarifications/Guidelines. - The Government shall be the Authority to issue clarifications; guidelines or relaxation orders from time to time, in implementation of these rules.
