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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(vi) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(vi)each Police Station shall maintain a separate register containing all important particular relating to offences committed against senior citizen in such form as the State Government may by order specify.