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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(10) in Uttarakhand Panchayati Raj Act, 2016

(10)In which jurisdiction of Panchayats running work of sand, gravel etc. mining works or functining under the three level Panchayat, the State Government may direct under the rule for determined share of royalty to the Panchayats.