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State of Odisha - Section

Section 4 in The Orissa Boilers Rules, 1970

4. Calculation of registration and inspection fees.

- Every application under Sub-section (1) of Section 7 and Sub-section (4) of Section 8 of the Act shall be accompanied by a fee calculated on the basis of boiler rating as prescribed under Regulation 384. The formula for calculating the boiler rating shall be as prescribed in Regulation 383.