Supreme Court - Daily Orders
Jayant Valluru vs Ranjitha on 14 November, 2024
Author: Pankaj Mithal
Bench: Pankaj Mithal
ITEM NO.1608 COURT NO.17 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) Diary No(s). 43066/2024
JAYANT VALLURU PETITIONER(S)
VERSUS
RANJITHA RESPONDENT(S)
(FOR ADMISSION and IA No.257145/2024-EX-PARTE STAY and IA
No.253959/2024-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 14-11-2024 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Dushyant Parashar, AOR
Mrs. V. Geetha Rani, Adv.
Mr. Dinesh Pandey, Adv.
Mr. Manu Parashar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay condoned.
2. Issue notice returnable in six weeks.
(D. NAVEEN) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2024.11.19 14:20:38 IST Reason: