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Supreme Court - Daily Orders

Jayant Valluru vs Ranjitha on 14 November, 2024

Author: Pankaj Mithal

Bench: Pankaj Mithal

     ITEM NO.1608                              COURT NO.17                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     TRANSFER PETITION (CIVIL) Diary No(s). 43066/2024

     JAYANT VALLURU                                                      PETITIONER(S)

                                                    VERSUS

     RANJITHA                                                            RESPONDENT(S)

     (FOR ADMISSION and IA No.257145/2024-EX-PARTE STAY and IA
     No.253959/2024-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS)

     Date : 14-11-2024 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)                 Mr. Dushyant Parashar, AOR
                                       Mrs. V. Geetha Rani, Adv.
                                       Mr. Dinesh Pandey, Adv.
                                       Mr. Manu Parashar, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Delay condoned.

2. Issue notice returnable in six weeks.

(D. NAVEEN) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2024.11.19 14:20:38 IST Reason: