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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(13) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(13)No further grant shall be admissible for the starting of a new course of class, section or subject on a project or scheme or extension programme unless the prior approval of the Government has been obtained.If the management of an institution wished to closed down any course, class, section or subject, information of the same shall be given to the Government at least three months before the intended closure.