Gauhati High Court
Sabin Kalita vs The State Of Assam on 18 December, 2019
Author: Rumi Kumari Phukan
Bench: Rumi Kumari Phukan
Page No.# 1/1
GAHC010290082019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln. 3789/2019
1:SABIN KALITA
S/O. SRI BIPIN KALITA, VILL. NIZ-BAKELI KAMARGAON, P.S. BOKO, DIST.
KAMRUP, ASSAM.
VERSUS
1:THE STATE OF ASSAM
REP. BY PP, ASSAM.
Advocate for the Petitioner : MS S DAS
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MRS. JUSTICE RUMI KUMARI PHUKAN
ORDER
Date : 18-12-2019 As has been sought for by learned counsel for the petitioner, the application stands disposed of on withdrawal with liberty to file afresh, if so advised.
JUDGE milansinha/ Comparing Assistant