Madhya Pradesh High Court
Molairam Verma vs Shri M.G. Choubey on 14 July, 2018
1 CONC-361-2018
The High Court Of Madhya Pradesh
National Lok Adalat
CONC-361-2018
(MOLAIRAM VERMA Vs SHRI M.G. CHOUBEY)
2
Jabalpur, Dated : 14-07-2018
None for the petitioners.
Shri Jitendra Shrivastav, counsel for the respondents.
Parties are directed to file order of the Division Bench dated 09.12.2011 passed in W.P.No.2726/11 (Hari Narayan Sharma Vs. State of M.P.) .
List before the regular bench.
(SUJOY PAUL) (ATULANAND AWASTHI )
MEMBER MEMBER
MKL
Digitally signed by
MANOJ KUMAR LALWANI
Date: 2018.07.16 11:09:57
+05'30'