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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Molairam Verma vs Shri M.G. Choubey on 14 July, 2018

                                          1                           CONC-361-2018
                   The High Court Of Madhya Pradesh
                             National Lok Adalat
                              CONC-361-2018
                              (MOLAIRAM VERMA Vs SHRI M.G. CHOUBEY)

    2
    Jabalpur, Dated : 14-07-2018
         None for the petitioners.
         Shri Jitendra Shrivastav, counsel for the respondents.

Parties are directed to file order of the Division Bench dated 09.12.2011 passed in W.P.No.2726/11 (Hari Narayan Sharma Vs. State of M.P.) .

List before the regular bench.



        (SUJOY PAUL)                                       (ATULANAND AWASTHI )
           MEMBER                                                MEMBER


   MKL


Digitally signed by
MANOJ KUMAR LALWANI
Date: 2018.07.16 11:09:57
+05'30'