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State of Telangana - Section

Section 12 in Telangana General Clauses Act, 1891

12. Application of Chapter III to all Acts.

- This Chapter shall apply to all [Acts of the State of [Telangana] [Substituted by Act No.IX of 1961.]] unless a contrary intention appears in any such Act, but it shall not affect anything done or commenced prior to the commencement of this Act under any enactment now in force.