Punjab-Haryana High Court
State Of Punjab And Another vs Bittu Sandhu And Another on 20 April, 2010
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
FAO No.226 of 1990
Date of decision: April 20, 2010
State of Punjab and another
.. Appellants
Vs.
Bittu Sandhu and another
.. Respondents
Coram: Hon'ble Mr. Justice A.N. Jindal Present: Mr. C.S. Brar, DAG, Punjab for the appellants.
Mr. A.S. Chahal, Advocate for the respondent No.1. A.N. Jindal, J For orders see F.A.O. No. 179 of 1990 (D.S. Jaspal and others vs. State of Punjab and another).
April 20, 2010 (A.N. Jindal) deepak Judge