Section 10 in Jammu and Kashmir School Education Rules, 2010
10. Accounts
Every school shall maintain the following registers in the manner prescribed for the Government educational institutions:-(a)Cash Book.(b)Contingent Register.(c)Acquittance Roll of Teachers and other staff.(d)Fee Registera. Pay bill register(e)Acquaintance Roll of the scholarship holders.(f)CP Fund Register.(g)Admission fee register.(h)Register for local funds.(i)Register for subscription, donations and other sources of income, if any.(j)Any other register as may be prescribed by the "competent authority".
