Section 17(1) in The Punjab School Education Board Employees (Conduct) Regulations, 1978
(1)Save as otherwise provided in these regulations no employee shall accept or permit any member of his family or any other person acting on his behalf to accept gift.Explanation. - The expression 'gift' shall include free transport, boarding lodging or other service or any other pecuniary advantage when provided by any person, other than a near relative or personal friend having no official dealings with the employee or Board;Note. - (i) A casual meal, gift or other social hospitality shall not be deemed to be a gift.(ii)An employee shall avoid accepting lavish hospitality or frequent hospitality from any individual having official dealings with him or from industrial or commercial firms, organisations, etc.
