Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(11) in Bombay Primary Education Act, 1947 (11)"Municipal" School Board means a school board constituted for the area of an authorised municipality under Section 3;
