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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(7) in The Actuaries (Procedure For Enquiry Of Professional And Other Misconduct) Rules, 2008

(7)Every complaint received by the designated person shall be duly acknowledged upon receipt of complaint in person or by post under a certificate of posting as the case may be with an acknowledgment number.