Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(6) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (6)The public trust shall bear all capital expenditure necessary to maintain the land and wells in a state of proper repair.
