Section 14(2) in University of Patanjali Act, 2006
(2)The Committee referred to in sub-section (1) shall consist of the following persons, viz, :-(a)One person nominated by the Visitor & Chancellor each.(b)The Principal Secretary/ Secretary to the State Government in the Higher Education Department;(c)Three nominees of the Board of Governors, one of whom shall be nominated as the Governor of the committee by the Board of Governors.
